Securities And Exchange Board Of India - Subsection
Section 4(2) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
(2)Every certificate of registration issued to a specified intermediary by the Board after commencement of these regulations shall be subject to the condition that prior to commencement of its activities, the intermediary shall obtain a unique identification number for itself and for the persons mentioned in clause (b) of sub-regulation (1) in accordance with these regulations.
