Delhi High Court - Orders
Commissioner Of Customs, Air-Cargo ... vs M/S Sans Frontiers on 4 January, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Purushaindra Kumar Kaurav
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 1/2022 & CM APPLs. 6297/2022, 6298/2022
COMMISSIONER OF CUSTOMS, AIR-CARGO EXPORT,
..... Appellant
Through: Mr.Harpreet Singh, Senior Standing
Counsel alongwith Mr.Arunesh Sharma,
Advocates.
versus
M/S SANS FRONTIERS ..... Respondent
Through: Ms.Raminder Kaur, Ms.Priti Agarwal
and Mr.Rajiv Jaipal, Advocates.
+ W.P.(C) 7962/2021 & CM APPL. 24751/2021
SANS FRONTIERS ..... Petitioner
Through: Ms.Raminder Kaur, Ms.Priti Agarwal
and Mr.Rajiv Jaipal, Advocates.
versus
THE COMMISSIONER OF CUSTOMS(EXPORTS) ..... Respondent
Through: Mr.Harpreet Singh, Senior Standing
Counsel alongwith Mr.Arunesh Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 04.01.2023
1. List for further proceedings on 30.01.2023.
VIBHU BAKHRU, J PURUSHAINDRA KUMAR KAURAV, J JANUARY 4, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:07.01.2023 16:53:04