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Delhi High Court - Orders

Centre For Aviation Policy Safety And ... vs Union Of India & Ors on 6 August, 2021

Author: Rekha Palli

Bench: Rekha Palli

                          $~2, 16, 17
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 6993/2021, CM APPL. 22078/2021
                                CENTRE FOR AVIATION POLICY SAFETY AND RESEARCH
                                                                           ..... Petitioner
                                                 Through: Mr. Sibo Sankar Mishra, Adv.

                                                versus

                               UNION OF INDIA & ORS.                          ..... Respondents
                                             Through:      Mr. Abhay Prakash Sahay, CGSC,
                                                           Ms. Mannu Singh, Mr. Vivek Singh,
                                                           Mr. Kunal Dhawan, Advocates for R-
                                                           1
                                                           Ms. Maninder Acharya, Sr. Adv. with
                                                           Mr.Digvijay Rai & Mr.Aman Yadav,
                                                           Advs. for R-2/AAI
                                                           Ms.Anjana Gosain & Ms. Shalini
                                                           Nair, Adv. for R-3

                          (16)
                          +    W.P.(C) 6406/2021, CM APPL. 20106/2021, CM APPL. 22821/2021,
                               CM APPL. 22850/2021
                               PERFECT AVIATION SERVICES LIMITED
                                                                           ..... Petitioner
                                                Through: Ms.Rukhmini Bobde, Mr.Anshuman
                                                          Nayak, Mr.Devesh Pratap Singh,
                                                          Mr.Piyush Tonk, Advs.

                                                versus

                               UNION OF INDIA & ORS.                         ..... Respondents
                                             Through:      Ms. Maninder Acharya, Sr. Adv with
                                                           Mr.Digvijay Rai & Mr.Aman Yadav,
                                                           Advs. for R-2 & 3/AAI




Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:07.08.2021
15:58:29
                           (17)
                          +    W.P.(C) 6432/2021, CM APPL. 20199/2021, CM APPL. 22848/2021
                               TRIKUTTA TRAVEL PLANNERS                    ..... Petitioner
                                                Through: Ms.Rukhmini Bobde, Mr.Anshuman
                                                          Nayak, Mr.Devesh Pratap Singh and
                                                          Mr.Piyush Tonk, Advs.

                                                     versus

                                UNION OF INDIA & ORS.                               ..... Respondents
                                              Through:            Ms. Maninder Acharya, Sr. Adv. with
                                                                  Mr.Digvijay Rai & Mr.Aman Yadav,
                                                                  Advs. for R-2 & 3/AAI & BCAS

                                CORAM:
                                HON'BLE MS. JUSTICE REKHA PALLI
                                        ORDER

% 06.08.2021

1. The copy of the record, in terms of the last order, has been furnished to the Court. Ms. Maninder Acharya, learned senior counsel for respondent no.2, prays for time to make submissions with reference to the record and also qua the maintainability of the writ petition.

2. At request, list on 17.08.2021.

3. Till the next date, the respondent no.2 will maintain status quo qua the existing rights in favour of the petitioners, as already directed.

REKHA PALLI, J AUGUST 6, 2021/neha Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:07.08.2021 15:58:29