Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttarakhand - Subsection Section 14(2) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013 (2)Every application under sub-section (1) shall be accompanied by such fee as may be prescribed by the regulations.
