Allahabad High Court
Mathura Prasad vs U.P. State Food & Essential Commodities ... on 12 February, 2020
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 509 of 2012 Petitioner :- Mathura Prasad Respondent :- U.P. State Food & Essential Commodities Corporation Ltd. Thr Counsel for Petitioner :- Chandra Bhushan Pandey,S.P.Singh Counsel for Respondent :- Anil Saran Hon'ble Vivek Chaudhary,J.
1. Writ Petition is consigned to record.
2. For detailed order, see order of the date passed in Writ Petition No.99 (S/S) of 2012; H.S. Gupta and 5 Others Vs. U.P. State Food & Essential Commodities Corporation Ltd on separate sheets.
Order Date :- 12.2.2020 Arti/-
(Vivek Chaudhary,J.)