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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(1)(b) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(b)voluntarily obstructs the authorised officer authorised under sub­section (1) of section 50 in carrying out inspection under clause (a), or holding an enquiry under clause (b) of the said sub-section; or