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Delhi High Court - Orders

Kudos Pharmaceuticals Limited & Ors vs Bdr Pharmaceuticals Intl Pvt Ltd on 11 May, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~30
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 34/2024 & I.As. 743/2024, 744/2024
                                    KUDOS PHARMACEUTICALS LIMITED & ORS.                                                   .....Plaintiffs
                                                                  Through: Ms. Vaishali Mittal, Mr. Siddhant
                                                                  Chamola and Mr. Jitesh P. Gupta, Advocates.

                                                                  versus

                                    BDR PHARMACEUTICALS INTL PVT LTD          .....Defendant
                                                Through: Ms. Sawani Chothe, Advocate.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 11.05.2026

1. Learned counsels for the parties jointly submit that parties have amicably resolved their inter se disputes and a Settlement Agreement has been executed and signed and that a formal application under Order XXIII Rule 3 CPC will be filed for recordal of settlement.

2. At request, list on 25.05.2026.

JYOTI SINGH, J MAY 11, 2026/AK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/05/2026 at 21:23:06