Delhi High Court - Orders
Kudos Pharmaceuticals Limited & Ors vs Bdr Pharmaceuticals Intl Pvt Ltd on 11 May, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 34/2024 & I.As. 743/2024, 744/2024
KUDOS PHARMACEUTICALS LIMITED & ORS. .....Plaintiffs
Through: Ms. Vaishali Mittal, Mr. Siddhant
Chamola and Mr. Jitesh P. Gupta, Advocates.
versus
BDR PHARMACEUTICALS INTL PVT LTD .....Defendant
Through: Ms. Sawani Chothe, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.05.2026
1. Learned counsels for the parties jointly submit that parties have amicably resolved their inter se disputes and a Settlement Agreement has been executed and signed and that a formal application under Order XXIII Rule 3 CPC will be filed for recordal of settlement.
2. At request, list on 25.05.2026.
JYOTI SINGH, J MAY 11, 2026/AK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/05/2026 at 21:23:06