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Himachal Pradesh High Court

Vijay Kumar & Ors. vs . Jwalamukhi Temple Trust & Ors. on 10 April, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

Vijay Kumar & Ors. Vs. Jwalamukhi Temple Trust & Ors.

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CWP No. 3066 of 2024 10.04.2024 Present: Mr. Sudhir Thakur, Senior Advocate, with Mr. Somesh Sharma, Advocate, for the petitioner.

Mr. Deepak Sharma, Advocate, for the respondents No. 1 & 2.

Mr. Anup Rattan, Advocate General, with Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C Verma, Additional Advocate Generals and Mr. Ravi Chauhan, Deputy Advocate General, for respondent No. 1/ State.

CWP No. 3066 of 2024 Mr. Deepak Sharma, Advocate and Mr. Ravi Chauhan, learned Deputy Advocate General, appear and accept service of notice on behalf of respondents No. 1 & 2 and respondent No. 3, respectively. They pray for and are granted two weeks' time to file reply.

CMP No. 4865 of 2024

Notice in aforesaid terms. Reply be filed within two weeks.

List on 04.05.2024.

CMP No.4866 of 2024

The application is disposed of with direction to the applicant/ petitioner to file the translated copies of documents in issue within four weeks.




            April 10, 2024                              (Sandeep Sharma)
                (sunil)                                        Judge




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