Bombay High Court
Gulam Mustafa @ Musa Basit vs Mohammad Siddique Abdul Basit And ... on 13 December, 2018
Author: A. M. Dhavale
Bench: A. M. Dhavale
1 Sr927SA53.2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
BENCH AT AURANGABAD.
SECOND APPEAL NO. 53 OF 2018
Ghulam Mustafa @ Musa Basit ... Appellant
VERSUS
Mohammad Siddique Abdul Basit & Anr. ... Respondents
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Mr Sk. Naseer h/f Mr N. E. Deshmukh, Advocate for the appellant
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CORAM : A. M. DHAVALE, J.
DATE : 13TH DECEMBER, 2018. PER COURT :-
. Stand over to 28.01.2019. Interim relief, if any, to continue till the next date.
[ A. M. DHAVALE ] JUDGE Punde ::: Uploaded on - 14/12/2018 ::: Downloaded on - 27/12/2018 07:18:41 :::