Himachal Pradesh High Court
Sajal Patial vs Dc-Cum- Chairman Temple Trust on 24 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sajal Patial vs DC-cum- Chairman Temple Trust .
& Anr.
CWP No. 5173 of 2022.
24.08.2022 Present: Ms. Archana Dutt, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, with Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No. 1.
Admit.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 24, 2022 (Subhash) ::: Downloaded on - 25/08/2022 20:02:28 :::CIS