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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(d) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(d)occupy or use such property, otherwise than in accordance with the rules on other provisions made therefor by the University or other authority concerned.