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State of Chattisgarh - Section

Section 20 in Chhattisgarh Winery Rules, 2013

20. Miscellaneous.

(1)Strength at which wine has been bottled shall be declared on the label pasted on the container thereof, however, a deviation margin upto 0.5 degree from the proof strength declared, shall be permissible.
(2)The licensee shall be bound by Rule 18 of the Chhattisgarh Foreign Liquor Rules, 1996.