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[Cites 6, Cited by 0]

Madras High Court

Viacom 18 Media Pvt Limited vs Bharat Sanchar Nigam Limited on 15 September, 2022

Author: M.Sundar

Bench: M.Sundar

                                                                       C.S(Comm. Div.)No.124 of 2022

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      Dated: 15.09.2022

                                                          CORAM

                                        THE HON'BLE MR.JUSTICE M.SUNDAR

                                               C.S(Comm. Div.)No.124 of 2022


                     Viacom 18 Media Pvt Limited,
                     Suit 410 411 Apeejay Business Centre,
                     Apeejay House, 39/12 Haddows Road,
                     Chennai 600 006.
                     Registered office at,
                     Zion Bizworld, Subash Road-A,
                     Vile Parle (East), Mumbai 400 057,
                     Represented by its Vice President – Legal/POA,
                     Mr.Vinit Chandra Sharma.                                          .. Plaintiff

                                                             Vs.


                     1.           Bharat Sanchar Nigam Limited
                                  Bharat Sanchar Bhavan
                                  Harish Chandra Mathur Lane
                                  Janpath, New Delhi - 110 001.

                     2.           Mahanagar Telephone Nigam Ltd
                                  5th Floor, Mahanagar Door Sanchar Sadan
                                  9, CGO Complex, Lodhi Road, New Delhi - 110 003.

                     3.           Bharti Airtel Limited
                                  Bharti Crescent, 1, Nelson Mandela Road
                                  Vasant Kunj, Phase II
                                  New Delhi - 110 070.


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                                                                        C.S(Comm. Div.)No.124 of 2022


                     4.           Aircel Cellular Limited
                                  5th Floor, Spencer Plaza
                                  769, Anna Salai
                                  Chennai-600 002.

                     5.           Tata Communication Limited,
                                  Vsb, Mahatma Gandhi Road,
                                  Fort Mumbai, Maharastra 400 001.

                     6.           Vodafone India Limited
                                  Suman Tower, Plot No.18,
                                  Sector 11, Gandhinagar
                                  Gujarat 382011.

                     7.           Idea Cellular Limited
                                  Suman Tower, Plot No.18,
                                  Sector 11, Gandhinagar
                                  Gujarat 382011.

                     8.           Tata Teleservices Ltd
                                  10th Floor, Tower I, Jeevan Bharati
                                  124 Connaught Circus
                                  New Delhi - 110 001.

                     9.           Tikona Digital Networks Private Limited
                                  Office 3A, 3rd Floor
                                  LBS Marg, Bhandup (West)
                                  Mumbai - 400 078.

                     10.          You Broadband & Cable India Ltd,
                                  Plot No.54, Marol Industrial Cooperative Area,
                                  Off. Andheri Kurla Road,
                                  Andheri (East), Mumbai 400 059.

                     11.          Sify Technologies Limited
                                  2nd Floor, TIDEL PARK


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                                                                          C.S(Comm. Div.)No.124 of 2022

                                  No.4, Canal Bank Road
                                  Chennai-600 113.

                     12.          Siti Broadband Services Pvt. Ltd.,
                                  B-10, Lawrence Road, Industrial Area
                                  New Delhi North West
                                  DL 110035 IN.

                     13.          Asianet Satellite Communications
                                  2A, II Floor, Leela Infopatk
                                  Technopark Limited, Kazhakkoottam
                                  Thiruvananthapuram, Kerala - 695 581.

                     14.          Data Infosys Limited
                                  Station Road, Durgapura
                                  Jaipur 302018.

                     15.          Readylink Internet Services Limited
                                  Galazy, Plot No.7, Sakhthi Colony
                                  RK Puram, Ganpathy
                                  Coimbatore - 641 006.

                     16.          Opto Network Private Limited
                                  B-86, Sector - 14
                                  Noida - 201 301
                                  Uttar Pradesh, India.

                     17.          Nettlinx Limited
                                  5-9-22,3rd Floor
                                  My Home Sarovar Plaza
                                  Secretariat Road, Saifabad
                                  Hyderabad - 500 004.

                     18.          City Online Services Limited
                                  701, 7th Floor
                                  Aditya Trade Center, Ameerpet
                                  Hyderabad - 500 038.


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                                                                         C.S(Comm. Div.)No.124 of 2022


                     19.          Pioneer eLabs Limited
                                  Pioneer Towers, 17th Floor
                                  Plot No.16, Survey No.64,
                                  Software Unit Layout
                                  APIIK, i-Tech City, Madhapur
                                  Hyderabad 500 080.

                     20.          AT&T Global Network Service India Pvt. Ltd.,
                                  13th Floor, 1305-06 Mohan Dev House
                                  13, Tolstoy Marg, New Delhi - 110 001.

                     21.          Nextgen Communications Limited
                                  Thachil Complex
                                  No.10, 3rd Floor, Raja Annamalai Road,
                                  Saibaba Mission Post
                                  Coimbatore - 641 011, Tamil Nadu, India.

                     22.          Southern Online Bio Technologies Limited
                                  Flat No.A3, 3rd Floor, Office Block
                                  Samrat Complex, Saifabad,
                                  Hyderabad - 500 004.

                     23.          MyNet Services India Private Limited
                                  #12, 1 Floor, IV Cross
                                  Gandhipuram, Pallipalayam
                                  Erode - 638 006.

                     24.          LimrasEronet Broadband Services Private Limited
                                  Doshi Towers, First Floor
                                  #156, Poonamallee High Road,
                                  Kilpauk, Chennai-600 010.

                     25.          RS Broadband Service India Private Limited
                                  Doshi Towers, First Floor
                                  Old #156, New # 205, Poonamallee High Road,
                                  Kilpauk, Chennai-600 010.


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                                                                        C.S(Comm. Div.)No.124 of 2022


                     26.          Spectra ISP Networks Pvt. Ltd.,
                                  Plot No.21-22, 3rd Floor
                                  Udyog Vihar, Phase IV
                                  Gurgaon - 124 015.

                     27.          Pulse Telesystems Private Limited
                                  51/52, Real Towers
                                  3rd Floor, Royapettah High Road
                                  Mylapore, Chennai-600 004.

                     28.          EsselShyam Communications Ltd.,
                                  1121, Hemkunt Chambers, 11th Floor,
                                  89, Nehru Place, New Delhi - 110 019, India.

                     29.          Five Network Solution (I) Ltd.,
                                  22/2, Plot No.275B,
                                  Gurunanak School Compound,
                                  Sion (West), Mumbai 400022, India.

                     30.          Action Lane
                                  No.16 No.1A Kalpana Apartments,
                                  1st Street, Above Padmanaba Nagar Electricity Board
                                  Adyar, Chennai - 600020.

                     31.          Jak Communications Pvt Ltd.
                                  No.4 J Block, Near 6th Avenue,
                                  Anna Nagar East, Chennai - 600 102.

                     32.          C32 Cable Net Pvt.Ltd.
                                  Old No.284, New No.204,
                                  Shanmugam Salai, Royapettah,
                                  Chennai - 600 014.

                     33.          Thamizhaga Cable TV Communications Pvt Ltd.,
                                  No.9 A/5, Club Road, Near Mittai Shop,
                                  Chetpet, Chennai - 600031.


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                                                                         C.S(Comm. Div.)No.124 of 2022


                     34.          Thiru Nagar Satellite Vision Pvt Ltd.,
                                  No.149/80, Vijaya Theatre Complex,
                                  Behind Kasi Theatre, Pillaiyar Koil Street,
                                  Jafferkhanpet, Chennai 600083.

                     35.          Ashok Kumar,
                                  Unknown Person, India.

                     36.          Ashok Kumar,
                                  Unknown Person India.

                     37           Ashok Kumar,
                                  Unknown Person, India.

                     38           Ashok Kumar,
                                  Unknown Person, India.

                     39           Ashok Kumar,
                                  Unknown Person, India..

                     40           Ashok Kumar,
                                  Unknown Person, India.

                     41           Ashok Kumar,
                                  Unknown Person, India.
                                                                                        .. Defendants



                                  This Civil Suit is preferred, under Order VII Rule 1 of Civil
                     Procedure Code, 1908 and Order IV Rule 1 of the Original Side Rules
                     1956 read with and Sections 51, 52, 55 and 62 of the Copyright Act, 1957
                     and the Copyright (Amendment) Act, 2012 and Section 7 of the
                     Commercial Courts, Commercial Division and Commercial Appellate


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                                                                         C.S(Comm. Div.)No.124 of 2022

                     Division of High Court Act No.4 of 2016 praying
                                  (a) A permanent injunction, restraining the defendants 1 to 29 from
                     infringing the cinematographic film "Jugjugg Jeeyo" and said work be
                     directed to block all websites/webpages and future websites (including
                     their prefix and suffix) and those non-complaint websites mentioned in
                     Schedule A hosting contents that relate to plaintiff's copyright protected
                     cinematographic film "Jugjugg Jeeyo" in any manner, thereby restraining
                     the unauthorised copying, transmission, communication or make available
                     or display or release or show or upload or download or exhibit or play
                     and/or in any manner communicate in and/or through their services
                     immediate of receipt of details of such infringing websites/webpages in
                     writing;
                                  b) A permanent injunction restraining the defendants 30 to 34 from
                     infringing the cinematographic film "Jugjugg Jeeyo" by themselves, their
                     partners/proprietor/directors, heirs, representatives, successors in business,
                     assigns, distributors, agents, servants or anyone claiming through them or
                     under them from infringing the plaintiff's copyrighted cinematographic film
                     "Jugjugg Jeeyo"            by copying, recording, reproducing or allowing
                     camcording or allowing others to transmit, communicate or make available
                     or distributing or duplicating or displaying or releasing or showing or
                     uploading or downloading or exhibiting or playing and/or in any manner
                     whatsoever from communicating the cinematographic film "Jugjugg Jeeyo"
                     and said work without a proper license from the plaintiff or in any other
                     manner          which    would   violate/infringe   the   plaintiff's   copyrighted
                     cinematographic film "Jugjugg Jeeyo" through different mediums including


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                                                                        C.S(Comm. Div.)No.124 of 2022

                     but not limited to CD, DVD, Blu-ray disc, VCD, cable TV, Direct to
                     Home services, internet services, multimedia messaging services,
                     pendrives, hard drives, tapes, DAS, satellite, conditional Access Systems
                     or in any other medium/manner whatsoever;
                                  c) A permanent injunction restraining the defendants 35 to 41
                     restraining them from infringing the cinematographic film "Jugjugg Jeeyo"
                     by themselves, their partners/proprietor/directors, heirs, representatives,
                     successors in business, assigns, distributors, agents, servants or anyone
                     claiming through them or under them from infringing the plaintiff's
                     copyrighted cinematographic film "Jugjugg Jeeyo" or any of its underlying
                     works, in any manner whatsoever, without a proper license from the
                     plaintiff; and
                                  d) for the costs of the suit;
                                         For Plaintiffs       :   Mr.S.Deepak
                                                                  of M/s.P.K.Law Firm



                                                          JUDGMENT

Mr.S.Deepak, learned counsel of M/s.P.K.Law Firm (Law Firm) for the sole plaintiff company who is before this Commercial Division, submits that he has instructions from the plaintiff company to withdraw the captioned suit. Saying so, learned counsel has made an endorsement in the case file, a scanned reproduction of which is as follows:

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2. The aforementioned endorsement made in the case file is reiterated by the learned counsel in the hearing.

3. In the light of the aforementioned endorsement and the reiteration of the same in the hearing, captioned Civil Suit is dismissed as withdrawn.

There shall be no order as to costs.

15.09.2022 (1/2) Index : Yes/No Page Nos.9/11 https://www.mhc.tn.gov.in/judis C.S(Comm. Div.)No.124 of 2022 Speaking/Non-speaking order mk M.SUNDAR, J.

mk C.S(Comm. Div.)No.124 of 2022 Page Nos.10/11 https://www.mhc.tn.gov.in/judis C.S(Comm. Div.)No.124 of 2022 15.09.2022 (1/2) Page Nos.11/11 https://www.mhc.tn.gov.in/judis