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Punjab-Haryana High Court

Kulwant Kaur And Anr vs Amrik Singh And Anr on 6 December, 2022

IN THE HIGH COURT OF PUNJAB AND HARYANA
             AT CHANDIGARH


235                                         RSA No.5109 of 2019 (O&M)
                                            Date of decision: 06.12.2022

KULWANT KAUR AND ANR.                                         ..PETITIONERS


                                            VS.



AMRIK SINGH AND ANR.                                       ..RESPONDENTS



CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA



Present:    Ms. Shreya Rana, Advocate
            for Mr. Vijay Rana, Advocate for the appellants.

                           *****

DEEPAK GUPTA, J.(ORAL)

Learned counsel for the appellants prays for withdrawal of the present case as the matter has already been compromised between the parties.

Dismissed as withdrawn as prayed for.





                                                  (DEEPAK GUPTA)
December 06, 2022                                     JUDGE
Poonam Sharma



                    Whether speaking/reasoned          :      Yes/No
                    Whether reportable                 :      Yes/No




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