Punjab-Haryana High Court
Kulwant Kaur And Anr vs Amrik Singh And Anr on 6 December, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
235 RSA No.5109 of 2019 (O&M)
Date of decision: 06.12.2022
KULWANT KAUR AND ANR. ..PETITIONERS
VS.
AMRIK SINGH AND ANR. ..RESPONDENTS
CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA
Present: Ms. Shreya Rana, Advocate
for Mr. Vijay Rana, Advocate for the appellants.
*****
DEEPAK GUPTA, J.(ORAL)
Learned counsel for the appellants prays for withdrawal of the present case as the matter has already been compromised between the parties.
Dismissed as withdrawn as prayed for.
(DEEPAK GUPTA)
December 06, 2022 JUDGE
Poonam Sharma
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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