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Amazon Seller Services Private Limited vs Oriflame India Private Limited on 10 January, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

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     ITEM NO.5                           COURT NO.4                SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)         No(s).     18972/2019

     (Arising out of impugned final judgment and order dated 25-07-2019
     in CM No. 32956/2019 passed by the High Court Of Delhi At New
     Delhi)

     AMAZON SELLER SERVICES PRIVATE LIMITED                          Petitioner(s)

                                                 VERSUS

     ORIFLAME INDIA PRIVATE LIMITED & ORS.                           Respondent(s)

     (FOR ADMISSION and IA No.120960/2019-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA   No.    126953/2019    -   PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA   No.    120960/2019    -   PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(C) No. 19494/2019 (XIV)
     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     122383/2019
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     126957/2019

     SLP(C) No. 19520/2019 (XIV)
     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     123792/2019
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     126962/2019)

     SLP(C) No. 19689-19690/2019 (XIV)

     SLP(C) No. 20120-20121/2019 (XIV)
     (FOR ADMISSION and I.R.)

     Date : 10-01-2020 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Signature Not Verified
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Digitally signed by R
NATARAJAN
Date: 2020.01.10

     For Petitioner(s)
17:04:56 IST
Reason:                            Mr.   Mahesh Agarwal, Adv.
                                   Mr.   Rishi Agrawala, Adv.
                                   Mr.   Ankur Saigal, Adv.
                                   Mr.   Nischal Anand, Adv.
                                   Ms.   Devika Mohan, Adv.
                                   2

                    Mr. Rohit Talwar, Adv.
                    Mr. E. C. Agrawala, AOR

                    Ms.   Ruby Singh Ahuja, Adv.
                    Mr.   Anupam Prakash, Adv.
                    Ms.   Swekriti Singhania, Adv.
                    Mr.   Sanjeet Ranjan, Adv.
                    Mr.   Utkarsh Maria, Adv.
                    For   M/s. Karanjawala & Co., AOR

For Respondent(s)   Ms.   Priya Kumar, Adv.
                    Mr.   Chanakya Dwivedi, Adv.
                    Mr.   Tejas Chhabra, Adv.
                    Ms.   Mohna, AOR
                    Mr.   Shailabh Tiwari, Adv.
                    Mr.   C.D. Mulherkar, Adv.

                    Mr. Mahesh B. Chhibber, Adv.
                    Mr. Rahul Gupta, AOR

                    Ms.   Pooja Dodd, Adv.
                    Ms.   Aditi Menon, Adv.
                    Mr.   Ayush Samaddar, Adv.
                    Mr.   Mayank Pandey, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Adjourned by six weeks.

(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER