Calcutta High Court (Appellete Side)
(Kec International Ltd. & Anr vs The State Of West Bengal & Anr.) on 5 January, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1 W. P. 5782 (W) OF 2016 05.01.2017 (KEC International Ltd. & Anr. -vs- The State of West Bengal & Anr.) No.331 urt no.13 None appears for the parties.
List W. P. No. 5782 (W) of 2016 in the combined monthly list of March, 2017.
(Debangsu Basak, J.)