Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] Securities And Exchange Board Of India - Subsection Section 17(2)(b) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002 (b)to investigate into any complaint of any contravention of the regulation, received from any investor, or any other person;