Bombay High Court
Amedmal Bhatwada (Deceased) Thr. Rls. ... vs Concord Co-Operative Housing Society, ... on 10 April, 2023
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
1 of 3 1-CRA-285-22 & CONCT MTRS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 285 OF 2022
Concord Co-operative Housing Society & Ors. ..Applicants
Versus
Amedmal Bhatwada (deceased)
Through LRs. ..Respondents
WITH
WRIT PETITION NO. 6701 OF 2022
Irshad Ishaque Shaik ..Petitioner
Versus
Amedmal Bhatewada (deceased)
Through LRs. ..Respondents
WITH
CIVIL REVISION APPLICATION NO. 406 OF 2022
Yashcon Urban Development LLP ..Applicant
Versus
Amedmal Bhatwada (deceased)
Through LRs. ..Respondents
WITH
WRIT PETITION (ST) NO. 13161 OF 2022
Venkatesh Landmark ..Petitioner
Versus
Amedmal Bhatwada (deceased)
Through LRs. ..Respondents
WITH
INTERIM APPLICATION NO. 2168 OF 2023
IN
CIVIL REVISION APPLICATION NO. 285 OF 2022
Haribhau Kondu Pawar (deceased)
Through LRs. ..Applicants
Versus
Concord Co-op. Hsg. Soc. & Ors. ..Respondents
Gokhale
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2 of 3 1-CRA-285-22 & CONCT MTRS
WITH
INTERIM APPLICATION NO. 17880 OF 2022
IN
CIVIL REVISION APPLICATION NO. 285 OF 2022
Amedmal Bhatwada (deceased)
Through LRs. ..Applicants
Versus
Concord Co-op. Hsg. Soc. & Ors. ..Respondents
__________
Mr. A. V. Anturkar, Sr. Adv. i/b. Sugandh Deshmukh for Petitioner
in WP/ST/13161/2022.
Mr. Shivraj R. Patne and Shon D. Gadgil for Applicant in
CRA/285/22, for Respondent Nos.6, 6(A) to 6(L) in CRA/406/22
and for Respondent Nos.6 to 17 in WP/6701/22 and for
Respondent No.8 in WP/ST/13161/22.
Mr. S. M. Gorwadkar, Sr. Adv. i/b. Umesh Mankapure for Petitioner
in WP/6701/2022.
Mr. R. D. Soni i/b. Karan Parmar for Applicant in CRA/406/22 and
for Respondent No.9 in WP/ST/13161/22 and for Respondent
No.7 in CRA/285/22 and for Respondent No.19 in WP/6701/22.
Mr. Virag Tulzapurkar, Sr. Advocate i/b. Hitanshu Jain for
Respondent Nos.4.1 to 4.7 in WP/6701/2022 and for Respondent
Nos.4(a) to 4(g) in WP/ST/13161/22 and for Respondent
Nos.4(a) to 4(g) in CRA/285/2022.
Mr. Chaitanya Nikte for Respondent Nos.1 and 5.1 to 5.6 in
WP/6701/22 and for Respondent Nos.1(a) and 5(a) to 5(h) in
WP/ST/13161/22 and for Respondent No.1 in CRA/285/22.
Mr. Mayur Khandeparkar i/b. Sumedh Ruikar for Respondent
Nos.2/1 to 2.8 and 3.1 in WP/6701/22 and for Respondent
Nos.2(a) to 2(h) and for Respondent Nos.3(a) in
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3 of 3 1-CRA-285-22 & CONCT MTRS
WP/ST/13161/22 and for Respondent Nos.2(a) to 2(h) and for
Respondent Nos.3(a) in CRA/285/22.
Mr. Sumedh S. Modak i/b. Vijay Killedar for Applicants in all I.As.
__________
CORAM : SARANG V. KOTWAL, J.
DATE : 10 APRIL 2023 PC :
1. Place all these matters First on Board on 13/04/2023.
2. Interim relief, if any, granted earlier to continue till the next date.
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