Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(c) in The Calcutta Sports Act, 1955

(c)if he is an ex-officio member referred to in clause (d) of sub-section (1), until he ceases to be a member of the Board :