Section 10 in Venkateshwara Open University Act, 2012
10. Officers of the University.
- The following shall be the officers of the University :(a)the Chancellor(b)the Pro-Chancellor :(c)the Vice-Chancellor ;(d)the Pro-Vice-Chancellor ;(e)Director/ Principal ;(f)the Registrar ;(g)the Controller of Examinations ;(h)the Dean of Students Welfare ;(i)the Dean of Faculty ;(j)the Chief Proctor ;(k)the Treasurer ;(l)the Finance Officer ; and(m)such other officers as may be declared by the Statute to be officers of the University.
