Gujarat High Court
800688584 Ex Head Constable - Rajbir ... vs Director General Central Reserve ... on 8 September, 2014
Author: Vijay Manohar Sahai
Bench: Vijay Manohar Sahai, R.P.Dholaria
C/SCA/16556/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16556 of 2012
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800688584 EX HEAD CONSTABLE - RAJBIR SINGH S/O ATIRAJ
SINGH....Petitioner(s)
Versus
DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE &
4....Respondent(s)
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Appearance:
MR KB PUJARA, ADVOCATE for the Petitioner(s) No. 1
DS AFF.NOT FILED (R) for the Respondent(s) No. 1
MR ANSHIN H DESAI, ADVOCATE for the Respondent(s) No. 5
RULE SERVED for the Respondent(s) No. 3 - 4
RULE SERVED BY DS for the Respondent(s) No. 4
SERVED BY RPAD - (R) for the Respondent(s) No. 2 , 5
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CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR
SAHAI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 08/09/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) A mention has been made that instead of Mr.Anshin H.Desai, learned advocate, the name of Devang Vyas, learned Assistant Solicitor General of India be shown on the board.
List on 08.10.2014 showing the name of Devang Vyas as Assistant Solicitor General of India and the name of Mr.Anshin H.Desai, learned advocate shall not be shown.
(V.M.SAHAI, J.) Page 1 of 2 C/SCA/16556/2012 ORDER (R.P.DHOLARIA,J.) Ashish Tripathi Page 2 of 2