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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(j) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(j)Arrangement for Provident Fund. - The State Government shall notify appropriate arrangements with regard to the funding and all the payments of provident fund including loans advances and final settlement to the employees, and the contribution for the existing employees towards the provident fund.