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Delhi High Court - Orders

Days In Refiling Appeal) M/S Divya ... vs Union Of India And Anr on 21 October, 2021

Author: Amit Bansal

Bench: Amit Bansal

                          $~25, 1, 6 to 9, 11 to 16
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LA.APP. 88/2021& CM 36379/2021 (for condonation of delay of 250
                                days in refiling appeal)
                                M/S DIVYA AUTOMATS                            ..... Appellant
                                                    Through: Mr. S.K.Rout with Ms. Sukhda
                                                             Dhamija, Advocates.

                                                      versus

                                UNION OF INDIA AND ANR                         ..... Respondents
                                                Through: none.
                          +     LA.APP. 80/2021
                                RAJINDER KUMAR GUPTA              ..... Appellant
                                            Through: Mr. S.K.Rout with Mr. Aman
                                                     Mehrotra & Mr. Vinay Kumar,
                                                     Advocates.
                                            versus

                                UNION OF INDIA AND ANR                   ..... Respondents
                                              Through: Ms. Namrata Mukim, Standing
                                                       Counsel with Ms. Garima Jindal,
                                                       Advocate for North DMC.

                          +     LA.APP. 44/2021 & CM No. 26276/2021 (for stay)
                                NORTH DELHI MUNICIPAL CORPORATION ..... Appellant
                                             Through: Ms. Namrata Mukim, Standing
                                                      Counsel with Ms. Garima Jindal,
                                                      Advocate for North DMC.

                                                      versus

                                RAJINDER KUMAR GUPTA & ANR.                   ..... Respondents
                                                Through:
                          +     LA.APP. 55/2021 & CM No. 27696/2021 (for stay)



Signature Not Verified
Signed By:ARUNA
KANWAR
                          LA.APP. 88/2021 & connected matters                         Page 1 of 5
Signing Date:21.10.2021
23:25:02
                                 NORTH DELHI MUNICIPAL CORPORATION ..... Appellant
                                             Through: Ms. Namrata Mukim, Standing
                                                      Counsel with Ms. Garima Jindal,
                                                      Advocate for North DMC.

                                                    versus

                                M/S. ESVEE POLYMERS MANUFACTURING COMPANY &
                                ANR.                                ..... Respondents
                                              Through: Mr. S.K.Rout with Mr. Aman
                                                       Mehrotra & Mr. Vinay Kumar,
                                                       Advocates.

                          +     LA.APP. 59/2021 & CM No. 27739/2021 (for stay)
                                NORTH DELHI MUNICIPAL CORPORATION ..... Appellant
                                             Through: Ms. Namrata Mukim, Standing
                                                      Counsel with Ms. Garima Jindal,
                                                      Advocate for North DMC.

                                                    versus

                                M/S DIVYA AUTOMATES & ANR.         ..... Respondents
                                             Through: Mr. S.K.Rout with Mr. Aman
                                                      Mehrotra & Mr. Vinay Kumar,
                                                      Advocates.

                          +     LA.APP. 84/2021
                                M/S ESVEE POLYMERS MFG.COMPANY AND ORS
                                                                    ..... Appellants
                                              Through: Mr. S.K.Rout with Mr. Aman
                                                       Mehrotra & Mr. Vinay Kumar,
                                                       Advocates.

                                                    versus

                                UNION OF INDIA AND ANR.                     ..... Respondents
                                              Through: Ms.        Namrata   Mukim, Standing



Signature Not Verified
Signed By:ARUNA
KANWAR
                          LA.APP. 88/2021 & connected matters                     Page 2 of 5
Signing Date:21.10.2021
23:25:02
                                                                 Counsel with Ms. Garima Jindal,
                                                                Advocate for North DMC.

                          +     LA.APP. 60/2019, CMs No. 19878/2019 & 4088/2020 (both for stay),
                                CM No. 4087/2020 (for permission to deposit decretal amount) & CM
                                No. 7948/2020 (for taking up CMs No. 4087-4089/2020 urgently)
                                NORTH DELHI MUNICIPAL CORPORATION ..... Appellant
                                                  Through: Ms. Mini Pushkarna, Standing
                                                              Counsel.

                                                    versus

                                M/S POPULAR RUBBERS INDUSTRIES & ANR..... Respondents
                                                Through: Mr. Sanjay Kumar Pathak with Mrs.
                                                           K.K. Kiran Pathak, Mr. Sunil Kumar
                                                           Jha & Mr. M.S. Akhtar, Advocates
                                                           for R-1.
                          +     LA.APP. 62/2019 & CM No. 19891/2019 (for stay)
                                NORTH DELHI MUNICIPAL CORPORATION ..... Appellant
                                             Through: Ms. Mini Pushkarna, Standing
                                                      Counsel.

                                                    versus

                                DIVYA JAIN & ANR                                 ..... Respondents
                                              Through:          Mr. Sanjay Kumar Pathak with Mrs.
                                                                K.K. Kiran Pathak, Mr. Sunil Kumar
                                                                Jha & Mr. M.S. Akhtar, Advocates
                                                                for R-1.

                          +     LA.APP. 63/2019 & CM No. 19959/2019 (for stay)
                                NORTH DELHI MUNICIPAL CORPORATION..... Appellant
                                             Through: Ms. Mini Pushkarna, Standing
                                                      Counsel.

                                                    versus




Signature Not Verified
Signed By:ARUNA
KANWAR
                          LA.APP. 88/2021 & connected matters                          Page 3 of 5
Signing Date:21.10.2021
23:25:02
                                 M/S PREMIER RUBBER INDUSTRIES & ANR..... Respondents
                                              Through: Mr. Sanjay Kumar Pathak with Mrs.
                                                       K.K. Kiran Pathak, Mr. Sunil Kumar
                                                       Jha & Mr. M.S. Akhtar, Advocates
                                                       for R-1.

                          +     LA.APP. 157/2019
                                NORTH DELHI MUNICIPAL CORPORATION ..... Appellant
                                             Through: Ms. Mini Pushkarna, Standing
                                                      Counsel.

                                                    versus

                                M/S GOEL BROS & ANR                              ..... Respondents
                                              Through:          Mr. Sanjay Kumar Pathak with Mrs.
                                                                K.K. Kiran Pathak, Mr. Sunil Kumar
                                                                Jha & Mr. M.S. Akhtar, Advocates
                                                                for R-1.

                          +     LA.APP. 165/2019
                                POONAM VIRMANI                                   ..... Appellant
                                            Through:            None.

                                                    versus

                                UNION OF INDIA & ANR                             ..... Respondents
                                              Through:          Mr. Sanjay Kumar Pathak with Mrs.
                                                                K.K. Kiran Pathak, Mr. Sunil Kumar
                                                                Jha & Mr. M.S. Akhtar, Advocates
                                                                for R-1.

                          +     LA.APP. 181/2019, CM No. 55957/2019 (for stay) & CM No.
                                55959/2019 (for condonation of delay of 12 days in filing appeal)
                                NORTH DELHI MUNICIPAL CORPORATION..... Appellant
                                                  Through: Ms. Mini Pushkarna, Standing
                                                              Counsel.




Signature Not Verified
Signed By:ARUNA
KANWAR
                          LA.APP. 88/2021 & connected matters                           Page 4 of 5
Signing Date:21.10.2021
23:25:02
                                                     versus

                                POONAM VIRMANI & ANR                    ..... Respondents
                                              Through: Mr. Sanjay Kumar Pathak with Mrs.
                                                       K.K. Kiran Pathak, Mr. Sunil Kumar
                                                       Jha & Mr. M.S. Akhtar, Advocates
                                                       for R-1.
                                CORAM:
                                HON'BLE MR. JUSTICE AMIT BANSAL
                                        ORDER

% 21.10.2021

1. It is informed by the counsel for the parties that the present appeals are connected with LA Appeal No.452/2009.

2. List all these appeals along with LA Appeal No.452/2009.

3. Let the record of the Reference Court in LA Appeal No.84/2021 be requisitioned in digital format.

AMIT BANSAL, J OCTOBER 21, 2021 ak Signature Not Verified Signed By:ARUNA KANWAR LA.APP. 88/2021 & connected matters Page 5 of 5 Signing Date:21.10.2021 23:25:02