Bombay High Court
Kasthmandup Developers Pvt. Ltd vs The State Of Maharashtra Through The ... on 19 March, 2019
Author: M.S. Sanklecha
Bench: A.S. Oka, M.S. Sanklecha
1 wp-7968.17.docx
pmw
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7968 OF 2017
Office Notes, Office Memorandam
of Coram, appearances, Court's
Court's or Judge's orders
orders or directions and
Registrar's orders
Ms. Neha Anchlia I/b. Argud Partners for the Petitioner.
Mr. Y.S. Khochare, AGP for the Respondent Nos.1 to 4.
CORAM : A.S.OKA AND
M.S. SANKLECHA, JJ.
DATE : 19th MARCH 2019.
P.C. :
Not on board. Taken on board. 1 Prima facie, it appears to us that the challenge in this petition is to an order of Quasi- Judicial Authority. Registrar (Judicial-I) to examine the matter and place it before the appropriate Bench.
(M.S. SANKLECHA, J.) (A.S.OKA, J.) 1 of 1 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 01:21:12 :::