Section 1 in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013
1. Short title, extent and commencement.
(1)This Act may be called the Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013.(2)It extends to Special Area specified in the Schedule and such other areas as the State Government may, by notification specify,(3)Act or its provisions shall be deemed to have come into force on such date as may be notified by the State Government by publication in the Government Gazette.
