Section 28(9)(b) in Life Insurance Corporation General Rules, 1956

[Cites 0, Cited by 0] [Section 28(9)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(9)(b) in Life Insurance Corporation General Rules, 1956

(b)shall be ordered to be taken by him on a demand made in that behalf by members present thereat or by proxy, who -

(i)have not less than such proportion of the total voting power in the Corporation; or

(ii)hold shares on which such aggregate sum has been paid up to the Corporation,