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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Indo-Tibetan Border Police Force Rules, 1994

(3)If persons belonging to different units are working together -
(i)in regard to the specific task on which they are engaged, the officer appointed to command or in his absence the senior most officer present shall exercise command over all such persons;
(ii)in all other matters the senior officer belonging to each unit shall exercise commands over person belonging to his unit.