Calcutta High Court (Appellete Side)
Sanjay Bir Alias Sanjay Kumar Bir vs Tapas Kumar Bose & Ors on 15 January, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
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15.01.2020C.P.A.N. 536 of 2019 KC in W.P. 13811(W) of 2017 Sanjay Bir alias Sanjay Kumar Bir Vs. Tapas Kumar Bose & Ors.
None appears in support of the application. C.P.A.N. 536 of 2019 is dismissed for default without any order as to costs.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.) 2