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Calcutta High Court (Appellete Side)

Debobrata Dey vs Subhransu Basu on 17 December, 2020

Author: Debangsu Basak

Bench: Debangsu Basak

  08.
17.12.2020
  S.D.


                                    CPAN 923 of 2019
                                           in
                                   W.P.A. 9567 of 2019
                                          with
                        CAN 1 of 2019 (Old CAN No. 12293 of 2019)
                                     Debobrata Dey
                                           Vs.
                                    Subhransu Basu

                         Mr. S.P. Dalapati   ....for the petitioner.

                         Mr. Ranajit Chatterjee
                         Mr. S. Bhatta
                                              ..for the added respondent.

Mr. Sudip Ghosh Mr. A.K. Datta ...for the State.

In re: CAN 1 of 2019 (Old CAN No. 12293 of 2019) List the application on January 7, 2021 under the same heading when suitable orders will be passed.

Learned Advocate for the applicant is requested to communicate this order to the learned Advocate for the parties.

(Debangsu Basak, J.)