Bombay High Court
Anjana Raghunath Rokade vs Mhada And 3 Ors on 5 December, 2018
Bench: A.A. Sayed, A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3105 OF 2016
Anjana Raghunath Rokade ....Petitioner
V/S
Mhada And 3 Ors. ....Respondent
WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 90 OF 2017 In WRIT PETITION 3105 OF 2016 Anjana Raghunath Rokade ....Petitioner V/S Mhada And 3 Ors. ....Respondent None for Petitioner Prashant Daulatrao Patil for Resp No.3 Sharmila U Deshmukh for Res No.1 CORAM : A.A. SAYED & A. K. MENON, JJ DATE : 5th December, 2018 P.C. :
None for Petitioner. Stand over to 7/1/2019.
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