Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(1) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995 (1)The Authority shall consist of a Chairman, a Chief Executive Officer and seven other members-all appointed by the State Government.
