Delhi High Court - Orders
M/S Perfect Trading Co vs Union Of India & Ors on 17 September, 2021
Author: Amit Bansal
Bench: Chief Justice, Amit Bansal
$~100
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 35/2021
M/S PERFECT TRADING CO ..... Appellant
Through: Dr. G.K. Sarkar, Mrs. Malabika
Sarkar, Mr. Prashant Srivastava & Mr. Deepak
Mahajan, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Naginder Benipal, Senior Panel
Counsel for UOI/R-1
Mr. Satish Kumar, Senior Standing Counsel for R-
2 & R-3
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 17.09.2021 Proceedings have been conducted through video conferencing. CM APPL.32202/2021 (exemptions) Allowed, subject to all just exceptions. The application is disposed of.
CUSAA 35/2021Issue notice.
Mr. Naginder Benipal, learned Senior Panel Counsel accepts notice on behalf of respondent No.1.
Mr. Satish Kumar, learned Senior Standing Counsel accepts notice on CUSAA 35/2021 page 1 of 2 Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:21.09.2021 13:09:25 behalf of respondents No.2 and 3.
List on 22.10.2021.
CHIEF JUSTICE
AMIT BANSAL, J
SEPTEMBER 17, 2021
ns
CUSAA 35/2021 page 2 of 2
Signature Not Verified
Digitally Signed By:AMIT
NARAYAN BHARTHUAR
Signing Date:21.09.2021
13:09:25