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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1)(b) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(b)"Agreement Recording Authority" means an Authority designated as such by the Marketing Board who shall record Contract Farming Agreements entered between the contract farming sponsor and the contract farming producer;