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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(10)(c) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(c)Motel which provides wayside facilities under one roof, such as accommodation, food, repair, shop and the like;