Allahabad High Court
Rashid Javed And 4 Others vs State Of U.P. And 19 Others on 27 April, 2022
Bench: Pritinker Diwaker, Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- SPECIAL APPEAL No. - 296 of 2022 Appellant :- Rashid Javed And 4 Others Respondent :- State Of U.P. And 19 Others Counsel for Appellant :- Parul Srivastava,Namit Srivastava Counsel for Respondent :- C.S.C.,Ashish Mishra,Shivendu Ojha Hon'ble Pritinker Diwaker,J.
Hon'ble Ashutosh Srivastava,J.
Disposed of.
For orders, see our order of date passed in Special Appeal No.310 of 2022.
Order Date :- 27.4.2022 pks (Ashutosh Srivastava,J.) (Pritinker Diwaker,J.)