Madhya Pradesh High Court
Praksash Vishwakarma vs The State Of Madhya Pradesh on 15 May, 2019
1 MCRC-19665-2019 The High Court Of Madhya Pradesh MCRC-19665-2019 (PRAKSASH VISHWAKARMA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 15-05-2019 Parties through their counsel. At the request of learned counsel for the applicant, list the matter on 16.05.2019 at the top of the list.
(MOHD. FAHIM ANWAR) JUDGE taj Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 15/05/2019 22:31:49