Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 99(2)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2)(a) in Cantonments Act, 1924

(a)places set apart for public worship and either actually so used or used for no other purpose;