Madhya Pradesh High Court
Sanjay Kaul vs The State Of M.P. on 19 June, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 24658 of 2003 (SANJAY KAUL Vs THE STATE OF M.P.) Dated : 19-06-2023 None for petitioner.
Shri Ritwik Parashar - Govt. Advocate for the State.
As none appeared for the petitioner, therefore, case is adjourned. List on 19.07.2023 at the top of the list of final hearing cases.
(G.S. AHLUWALIA) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 6/21/2023 4:16:52 PM