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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Film Shooting Regulations, 2012

(3)Before the order for granting permission is issued, the applicant shall furnish an undertaking, in Form "B", as envisaged in sub-clause (g) of clause (ii) of sub-section (1) of section 11 of the Act.