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Madhya Pradesh High Court

Smt. Beena Asati vs Rajesh Jain on 14 February, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Dated: 14-02-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:

Serial Numbers Next date of listing 111, 112, 117, 121 Next week.
59 to 88, 90 to 109, 118, 120, 133 to 140, After one week.
145
                                131, 132                                                         After Four weeks.
                                122 to 130, 141, 142, 143                                        After six weeks.


Interim order, if any, passed in any of the above matters to continue till next date of hearing.

(VISHAL DHAGAT) JUDGE shabana SHABANA Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d9 3d2d13dda510735, ANSARI pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E 5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2023.02.15 14:37:36 +05'30'