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State of Punjab - Section

Section 10 in ELECTRONIC MEDIA ADVERTISING POLICY, 2023

10. OTHER CONDITIONS REGARDING EMPANELMENT/FIXATION OF RATES FOR RADIO/ TV CHANNELS:

(1)The Channel/Station must submit a certificate that the information submitted by them is correct. In case the information submitted by the channel is found to be false in any manner, it can be suspended and/or debarred from empanelment.
(2)The channels or their authorized representatives may be required to make a presentation before the Director or the committee, Department of Information and Public Relations, Government of Punjab.
(3)The empanelment and rates will be valid for two year and may be extended as the Director or the committee of the DIPR Government of Punjab may decide. However, in case of more than 15% variation ‘iri TAM/RAM (Radio Audience Measurement) rating of any Channel/Station continuously for a6 months period, the Director can review the rates of any such Channel/Station.
(4)The television channels and radio stations will agree in writing that rates accepted by them are lowest and exclusive to BOC/DIPR, Punjab and lower rates cannot be offered to any other agency. Director or the committee, DIPR, Government of Punjab may review the empanelment if this condition is violated.
(5)The decision of the Director or the committee, Department of Information and Public Relations, Government of Punjab will be final and binding, subject to fulfillment of terms and conditions mentioned above.