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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(vi) in Jammu and Kashmir Consumer Protection Rules, 1987

(vi)Where any such casual vacancy occurs in the Office of the President of the Divisional Forum, the senior most member (in order of appointment) holding office for the time being shall discharge the functions of the President until a person appointed to fill such vacancy assumes the Office of the President of the Divisional Forum.