Gujarat High Court
Bibby Financial Services India Pvt Ltd vs Morakhia Copper And Alloys (P) Ltd on 13 January, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/249/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 249 of 2015
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BIBBY FINANCIAL SERVICES INDIA PVT LTD....Petitioner(s)
Versus
MORAKHIA COPPER AND ALLOYS (P) LTD....Respondent(s)
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Appearance:
MR ADITYA B MEHTA, ADVOCATE for the Petitioner(s) No. 1
SERVED BY RPAD - (N) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 13/01/2016
ORAL ORDER
A last opportunity is granted to the respondent to appear before this Court. It may be noted that the Court would then proceed to decide the petition.
List on 01.02.2016.
(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Jan 14 02:56:49 IST 2016