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Gujarat High Court

Bibby Financial Services India Pvt Ltd vs Morakhia Copper And Alloys (P) Ltd on 13 January, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

                  O/COMP/249/2015                                                  ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                              COMPANY PETITION NO. 249 of 2015

         ==========================================================
                   BIBBY FINANCIAL SERVICES INDIA PVT LTD....Petitioner(s)
                                         Versus
                   MORAKHIA COPPER AND ALLOYS (P) LTD....Respondent(s)
         ==========================================================
         Appearance:
         MR ADITYA B MEHTA, ADVOCATE for the Petitioner(s) No. 1
         SERVED BY RPAD - (N) for the RESPONDENT(s) No. 1
         ==========================================================

                     CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
                            KUMARI

                                      Date : 13/01/2016


                                        ORAL ORDER

A last opportunity is granted to the respondent  to appear before this Court. It may be noted that the  Court would then proceed to decide the petition. 

List on 01.02.2016.

(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Jan 14 02:56:49 IST 2016