Madhya Pradesh High Court
Guddu @ Leeladhar Ahirwar vs The State Of Madhya Pradesh on 13 June, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
Jabalpur : 13.06.2022 Due to paucity of time, the matters listed today in following Serial Nos. at Court Room No.16 are adjourned as under:-
Heads Serial Numbers Next date of listing Bail Matters (439) 50 to 61 Next week Orders 62, 63, 65 to 74, 76 to 78, After four 80, 81, 83, 85 to 89, 91 to weeks 104, 109 to 111, 113 to 126, 129 to 134, 137 to 139 Fresh (for admission) 142 to 146 Next week After Notice (Civil) 147, 148 After four weeks Final Disposal at 149 After four Motion Hearing weeks Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(S.A. Dharmadhikari) Judge Shanu Digitally signed by SHANU RAIKWAR Date: 2022.06.13 17:38:28 +05'30'