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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(a) in The Gujarat Emergency Medical Services Act, 2007

(a)
(i)to ensure provision of emergency medical services in the State;
(ii)to ensure provision of such services free of cost to the patients who are determined by the State Government to be Below Poverty Line;