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Delhi High Court - Orders

The Oriental Insurance Co Ltd vs Sh Shyam Bahadur Gharti Magar & Ors on 22 November, 2023

Author: Navin Chawla

Bench: Navin Chawla

                             $~14
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    MAC.APP. 354/2023 & CM APPL. 37038/2023 & 37039/2023
                                  THE ORIENTAL INSURANCE CO LTD
                                                                           ..... Appellant
                                                 Through: Mr.A.K. Soni, Adv.

                                                                            versus

                                       SH SHYAM BAHADUR GHARTI MAGAR & ORS.
                                                                           ..... Respondents
                                                   Through: Mr.Subhash               Tanwar,
                                                            Mr.Siddharth Khatana, Advs.
                                                            with Mr.Ashok George, SFF,
                                                            Director AG for R-1.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                      ORDER

% 22.11.2023

1. Mr.Subhash Tanwar, learned counsel, enters appearance for respondent no.1. He submits that he has not received a copy of the paper book of the appeal. The counsel for the appellant shall supply a copy of the paper book to him within a week.

2. Reply, if any, to the application seeking condonation of delay be filed within a period of four weeks. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.

3. List on 29th April, 2024.

4. Let the Trial Court Record be requisitioned for the next date of hearing.

NAVIN CHAWLA, J NOVEMBER 22, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 00:16:19