Delhi High Court - Orders
The Oriental Insurance Co Ltd vs Sh Shyam Bahadur Gharti Magar & Ors on 22 November, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 354/2023 & CM APPL. 37038/2023 & 37039/2023
THE ORIENTAL INSURANCE CO LTD
..... Appellant
Through: Mr.A.K. Soni, Adv.
versus
SH SHYAM BAHADUR GHARTI MAGAR & ORS.
..... Respondents
Through: Mr.Subhash Tanwar,
Mr.Siddharth Khatana, Advs.
with Mr.Ashok George, SFF,
Director AG for R-1.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.11.2023
1. Mr.Subhash Tanwar, learned counsel, enters appearance for respondent no.1. He submits that he has not received a copy of the paper book of the appeal. The counsel for the appellant shall supply a copy of the paper book to him within a week.
2. Reply, if any, to the application seeking condonation of delay be filed within a period of four weeks. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.
3. List on 29th April, 2024.
4. Let the Trial Court Record be requisitioned for the next date of hearing.
NAVIN CHAWLA, J NOVEMBER 22, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.
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