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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011

(1)The applicant shall select appropriate site of land available in the area where the agro-processing and agri-business enterprises is proposed to be set up.