Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(2)(iv) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985 (iv)The total amount of interest shall be rounded to the nearest rupee in the manner provided in sub-rule (7) of rule 11 :