K S Mohandas vs C G Revathi D/O Govinda Rao on 25 February, 2010

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Karnataka High Court

K S Mohandas vs C G Revathi D/O Govinda Rao on 25 February, 2010

Bench: V.Jagannathan

IN T}-IE3 Hi0-H COU RT OF KAR§\EA'I'./\KA AT ISANGALORE

1.

Dated: This the 251" day of Febn.1a.I'y 20 

BEFORE

THE HONBLE MRJUSTICE1 V.£1AC}AI\1Né_§"!Tfi£§N  T'
M.F.A.No.5915/2@«Q7i'('C.f5CA}'».   T    A'

BETVVEEN :

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AGED ABOUT 70 'YEA-RS_._  ;

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MA}--1ARAS}-ETRA s'm'r1e:.

REP BY HER POWER OF A'I"TOR§.\E§IY I~IOI.,DER
S.RANGANA'i"HA.N S/O R.SU1'3I3A RAG.

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2. E_,<:e1r1'1ed c;:m.u1se1 Srig. R.V'.J.ayre1pr a1v_{a..s_1'; 'f{n' {he appellsmts submits t.h>._1t i'.h};~ éip}')c*11a1:'3;15j'"e{r€ﬁii"a. V p0s3sessi<.)r1 of the suit s(%11E§(!.1;.iie> p1'<"ip.£_%1'3I'__y'-- an {jl have put up c<'ms111*L1cti()ri aiid t.}5_a<:-' .';111DvA'1J'£Tv_'l1.I::i.l'1'1._S clairn tjlne suit. property by V'il'1uL" Q11. .;1 :%s.:¢1it: xzicc'-'d L ".'r:.(v_*£'.'{.1TC?('i in 1'hc'-éir favour o1'1_. a,i'::1d t.hC.1*éI'?i1"c**""the couri below (%()111d "i.'m1.'*gi'a1'1*fec1 '"i"}=:.{%' order of Ien'1p()1'ary i1[1j1[1r1'('=1'_i(.)n in. {':;'a"<,}'t%>.1¢1'j1~§3i'~ I'41'?1.§% 1'c*f%Dc~7x'1(ie1'1t'./Dlainiiff. E1 is 11ig_f_u1't'.11éi' ,s 11b{i11is.~'§$;_i(5t'~:"t.1'121i. wlurn the filial 1'c1'1cf it.sc1§' &(i'a1i1T<,')'*.:. be gr21i'iﬁiCi'.V qL.1es1':i(_)11 of g'1'az[11i11;..>; t'c1n1_)orary V i_i-1j1T1r.1 ("':='.::_«i(mV \2vay of 2111 in1'.c:1'im order du1'ing the p-::r'1CifI:~11r[tyj'.V' of the suit. does not aI'iS(;'. and in this " A gf()n1'1v:::é.1.i()11 he placed rt:1ia1'1(_'o on 'the Apex Cimm. 'de€':isio11 reported in [2008] 4 S.C.(E.E39<§ in ms case i of A.1'1z.11.l"1ulz1 -S3u.ci1'1a.k.2,:1' Vs P. Bu('}'1i Reciciy {i")c?acl) by 1,. Rs and 0t_}'1c1's. 3 _ O!-

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3. On ihe (_.)1ht'*r hauci. 102-1.l"E1t'('§ <"()1..11"1soE Sri. HR. Rz1n?1ak1*ishz'1.a for the 1" resp01'1c1c1n. piai_1..1__1.ifI' sularraits ihat. iihtt pla.im"iﬁ" is the'-.*. ce,1rli<'1" pllE"("'l"li{$}(T-By:--().i {lie scrlu-tciultr p1't3pe1"ty by \='i}'{.l,l€" of the «.S:c"11~.'::"'r.V.Ci'('?{".."('.': V' ex<':c_:u1cd in her fawouz' on 29C7.2O(}Q a1'1d.1:I";r_;:z'§¥i'(-->i"e the p1'c1i1.'1t.iff beta") in p(')$i--;;:'s;~5._i(>11 0V1" 1'i'~1r:'~ _=-: L.i'i~';._ 'V $c1'1ec1ule pmpeny right". ;i'z'(I5'1u1;1 "»tf1t> 2-ii'c)1_*(*s:;z-i-id27{laI.€r oi"

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