Section 34 in The Orissa Ayurvedic Medicine Rules, 1960
34.
The Council shall maintain such book of account in such form as may be approved by the Examiner of Local Funds Accounts. The cash-book shall be closed every day and at the end of every month a memorandum reconciling the balance shall be recorded and signed by the President. The vouchers and sub-vouchers of the payments paid out of the imprest, shall be preserved to be produced at the time of audit.
